Lok Sabha Debates
Introduction Of The Poor And Destitute Widows (Rehabilitation And Welfare) ... on 11 March, 2005
Title: Introduction of the Poor and Destitute Widows (Rehabilitation and Welfare) Bill, 2005. 15.401/2 hrs. POOR AND DESTITUTE WIDOWS (REHABILITATION AND WELFARE) BILL* SHRI RAMDAS ATHAWALE (PANDHARPUR): Sir, I beg to move for leave to introduce a Bill to provide for rehabilitation and welfare measures for the poor and destitute widows and for matters connected therewith or incidental thereto. MR. DEPUTY-SPEAKER: The question is:
"That leave be granted to introduce a Bill to provide for rehabilitation and welfare measures for the poor and destitute widows and for matters connected therewith or incidental thereto. "
The motion was adopted.
SHRI RAMDAS ATHAWALE : I introduce*the Bill.
* Published in the Gazzete of India, Extraordinary, Part-II, Section-2, dated 11.3.2005 * Introduced with the Recommendation of the President