Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act]

State of Telangana - Subsection

Section 92(3)(a) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(a)if the document so addressed is sent or delivered in accordance with clause (d) of sub-section (2); or