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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Every Flag or other officer in command shall, on arrival, pay the first visit to Indian diplomatic functionaries in charge of embassies or legations, or of above the rank of Charged. Affaires, but they shall receive the first visit from diplomatic functionaries below that rank.