Delhi High Court - Orders
Parle Products Pvt Ltd vs Xerox Corporation & Anr on 12 February, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 7/2019 & CM APPL. 1612/2019
PARLE PRODUCTS PVT LTD ..... Appellant
Through: Mr.Ravi Gupta, Sr.Adv. with
Mr.N.K.Bhardwaj, Mr.Sachin Jain
and Mr.Bikash Ghorai, Advocates.
versus
XEROX CORPORATION & ANR ..... Respondents
Through: Ms. S.Majumdar, Mr.Prithvi Singh
and Ms.Eva Biswal, Advocates.
Mr.Amit Mahajan, CGSC for UOI
with Mr.Randeep Sachdeva,
Advocate.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.02.2019 List on 05.03.2019.
G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 12, 2019 ssc