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Delhi High Court - Orders

Parle Products Pvt Ltd vs Xerox Corporation & Anr on 12 February, 2019

Author: G.S.Sistani

Bench: G.S.Sistani, Jyoti Singh

$~1
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     FAO(OS) (COMM) 7/2019 & CM APPL. 1612/2019
      PARLE PRODUCTS PVT LTD                 ..... Appellant
                  Through: Mr.Ravi Gupta, Sr.Adv. with
                            Mr.N.K.Bhardwaj, Mr.Sachin Jain
                            and Mr.Bikash Ghorai, Advocates.

                        versus

      XEROX CORPORATION & ANR               ..... Respondents
                  Through: Ms. S.Majumdar, Mr.Prithvi Singh
                           and Ms.Eva Biswal, Advocates.
                           Mr.Amit Mahajan, CGSC for UOI
                           with     Mr.Randeep        Sachdeva,
                           Advocate.

CORAM:
    HON'BLE MR. JUSTICE G.S.SISTANI
    HON'BLE MS. JUSTICE JYOTI SINGH
                 ORDER

% 12.02.2019 List on 05.03.2019.

G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 12, 2019 ssc