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Union of India - Section

Section 1922 in The National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995

1922.

G.S.R. 641(E) dated 18th September, 1995. - In exercise of the power conferred by Section 15 read with sub-section (1) of Section 11 and Section 12 of the National Commission for Minorities Act, 1992 (19 of 1992), the Central Government hereby makes the following rules, namely,--