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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(e) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(e)see whether there is any entry about the encumbrances, if any, in the land records, and satisfy himself that the lands surrendered to the State Government are actually free from encumbrances; and