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[Cites 0, Cited by 0] [Section 1940] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1940(1) in The Andhra Pradesh Value Added Tax Act, 2005

(1)[] [Added by Act No. 11 of 2012, w.r.e.f. 17 5 2011.]Andhra Pradesh Power Development CompanyLtd., (APPDCL)|-| 117. [ [Substituted by Act No. 28 of 2008 w.e.f. 01-07-2008, Earlier it was: "117. Ayurvedic products and homeopathic products, certified by the Department of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homeopathy (AYUSH), Government of India as 100% Ayurvedic products and homeopathic products."]| Ayurvedic and Homeopathicproducts manufactured under license issued by the licensingauthorities concerned under Drugs and Cosmetics Act, 1940]|-| 118.| Molasses.|-| 119. [ [Added by Act No. 15 of 2008, dated 24-03-2008, w.e.f. 01-01-2008.]| Goods such as components,accessories and spare parts of fire arms,weapons, guns, smallArms and ammunitions sold to the Ordinance factories, run by"Government of India].|-| [120 [Added by Act No. 15 of 2008, dated 24-03-2008, w.e.f. 18-02-2008.]| Tread Rubber and other materialused for retreading of tyres]|-| 121. [ [Added by Act No. 4 of 2009, w.e.f. 01 11 2008.]| The following goods that is tosay:
S1.No. Commodity HSN Code
(1) (2) (3)
1. Switch made power supply systems (SMPS) Battery Chargers 8504.40.30--
2. SMPS based integrated power supply systems (IPS) 8504.40.90
3. Electrical Transformers (dry type) 8504.31.00
4. Inverters/Converters 8504.40.10
5. Lt. Panels/AMF Panels/MCCPanels/PCC Panels/ Control andRelay Panels 8537.10.00
6. ACDB/DCDB 8537.10.00
7. Parts of above Panels. ACDB/DCDB 8538.10.10]
|-| 122. [ [Added by Act No. 4 of 2009, w.e.f. .01 11 2009.]| Oats]|-| [123 [Added by Act No. 20 of 2009 w.r.e.f. 01-05-2009.]| Mosquito nets insect screens,perimeter screens, meshes for insect protection, meshes forgardening and agro meshes, made up of plastic (polymer) andarticles thereof].|-| 124. [ [Added by Act 9 of 2010 dated 20-4-2010 w.e.f. 6-10-2009.]| [All kinds of portable Power Generator Sets] [Substituted for the words "Diesel Power Generators" by Act No. 13 of 2013, w.r.e.f. 31-01-2013.]].|-| 125. [ [[Added by Act No.21 of 2011,w.r.e.f 01-09-2005.]]| Lime, Burnt Lime, Lime Stone,Products of Lime, Dolomite and other white washing materialsincluding Cem powder other than white cement].|-| [126 [Added by Act No.21 of 2011, w.r.e.f 2-08-2010.]| Purified Packged drinking waterin bulk containers/ Cans and Sachets but excluding aeratedmineral, distilled, Medicinal, ionic, battery and de-mineralizedwater.|-| 127. [ [Item 127 & 128 Added by Act No. 11 of 2012, dated 20-04-2012, w.e.f. 11-7-2011. (*By Govt. memo No.16460 dated 14-11-2012 waiver of tax upto 31-03-2012 ).]| Cotton fabrics, manmade fabrics,Woolen Fabrics, textile made ups, bed sheets, pillow covers,towels, blankets, travelling rugs, curtains, and embroideryarticles excluding fabrics, made ups and garments made fromhandlooms/khadi cloth or produced and sold by the Powerloom unitsin the State to dealers registered under the Act at the point ofsale in the hands of Powerloom units.|-| 128.| Sugar excluding khandasarisugar].|-| [129 [Added by Act No. 13 of 2013, w.r.e.f. 31-01-2013.]| Bodies built on chassis ofMotor Vehicles]|-| [130 [Added by Mid, w.r.e.f. 28-2-2013.]| Plastic Moulded Furniture,Purely made of Plastic and not containing any other material likeSteel, Aluminium, Wood and Glass, etc.]Notes relating toEntry 100 in Schedule - IV