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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(j) in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002

(j)[* * * *] [[Clause (j) was deleted by Maharashtra 32 of 2006, Section 2(b), (w.e.f. 20.6.2006).