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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(b)in the case of non-transport vehicle and transport vehicle exempted from permit under sub-section (3) of section 66 of the Motor Vehicles Act registered in any other State, if it remains in this State for a period exceeding four weeks;