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State of Tamilnadu - Section

Section 230 in The Coimbatore City Municipal Corporation Act, 1981

230. Provision for daily cleansing of streets and removal of rubbish and filth.

- The Commissioner shall provide-
(a)for the daily surface-cleansing of all public streets and the removal of the sweepings therefrom; and
(b)for the removal of-
(i)the contents of all receptacles and depots and the accumulating of all places provided or appointed by him under section 226 for the temporary deposit of any of the things specified therein; and
(ii)all things deposited by owners or occupiers of premises in pursuance of any notice issued under section 227.