Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 344(2)] [Section 344] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 344(2)(e) in Arunachal Pradesh Municipal Act, 2007

(e)that the site of the building or the work does not abut on a street or projected street and that there is no access to such building or work from any such street by any passage or pathway appertaining to such site.