Punjab-Haryana High Court
Computer Faculty Association Regd. & ... vs State Of Punjab & Ors on 14 March, 2023
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
Neutral Citation No:=2023:PHHC:052648
2023:PHHC:052648
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 2229 of 2017
Date of Decision: 14.03.2023
Computer Faculty Association Regd. and Others
... Petitioner(s)
Versus
State of Punjab and Others
... Respondent(s)
CORAM: Hon'ble Mr. Justice Anil Kshetarpal.
Present: Mr. H.C.Arora and Ms. Sunaina, Advocates
for the petitioner(s).
Mr. R.K.Kapoor, Additional Advocate General,
Punjab, for the respondent No.1 and 3.
Mr. Anupam Singla, Advocate
for the respondent No.2.
Anil Kshetarpal, J.
For orders, see a separate detailed order of even date passed by this Court in Gurwinder Singh and Others v. State of Punjab and Others (Civil Writ Petition No. 15366 of 2012).
(Anil Kshetarpal) Judge March 14, 2023 "DK"
Whether speaking/reasoned :Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:052648 1 of 1 ::: Downloaded on - 06-06-2023 17:33:47 :::