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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(o) in The Maharashtra State Board of Technical Education Act, 1997

(o)to approve the annual financial statement pertaining to the Board and to recommend to the [Governing Council] [Thesc words were substituted for the word 'Government' by Maharashtra 1 of 2003 Section 12(b), (w.e.f. 27.11.2002).], for sanction, the annual budget;