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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(1) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(1)The United Provinces (Temporary) Control of Rent and Eviction Act, 1947, is hereby repealed.