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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(iv) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(iv)ensure regular and wide publicity of the provision of the Act and Central and State Government programmes for the welfare of senior citizen;