Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Jammu-Kashmir - Subsection Section 45(b) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (b)to regulate the rewards to be paid to officers and informers out of the proceeds of fines and confiscations under this Act;
