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State of Madhya Pradesh - Section

Section 11 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

11. Correspondence of Auditor with office bearers.

- The Auditor shall not correspond directly with the head of the local authority other than the Principal Officer whose accounts are being audited by him except for the purpose of reporting an embezzlement or for the purposes mentioned in sub-section (1) of Section 6 or for the purposes of Rules 7 and 8.