Bombay High Court
Parekh Aluminex Limited vs Janak Vaswani And Anr on 3 September, 2018
Author: A.S. Oka
Bench: A.S. Oka
DSS 1 39-os-app-292-293-17.doc
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 292 OF 2017
IN
COMPANY PETITION NO. 496 OF 2014
WITH
NOTICE OF MOTION (L) NO. 1252 OF 2017
WITH
APPEAL NO. 293 OF 2017
IN
COMPANY PETITION NO. 136 OF 2014
WITH
NOTICE OF MOTION (L) NO. 965 OF 2017
WITH
APPEAL NO. 294 OF 2017
IN
COMPANY PETITION NO. 498 OF 2014
WITH
NOTICE OF MOTION (L) NO. 1253 OF 2017
Office Notes, Office Memorandam
of Coram, appearances, Court's
Court's or Judge's orders
orders or directions and
Registrar's orders
Mr. Simil Purohit a/w. Ms Nikita Vardhan I/b Kanga & Co. for the
Appellants in all the appeals.
Mr. Y.S. Shukla I/b Vaibhav Mehta and Associates for Respondent No.1 in
APP 292/17.
Mr. Abhishek Sawant a/w. Mr. Tilak Kapadia I/b Amit S. Pradhan for
Respondent No.1 in APP 293/17.
Mr. L.T. Satelkar for the Official Liquidator is present.
CORAM : A.S. OKA AND M. S. SONAK, JJ.
DATE : 3rd SEPTEMBER 2018. P.C. :
1] Our attention is invited to the order dated 20th August 2018 passed by the learned Judicial Digitally signed Dinesh by Dinesh Sadanand Sadanand Sherla Date: 2018.09.05 Sherla 11:46:00 +0530 DSS 2 39-os-app-292-293-17.doc Member of the National Company Law Tribunal, Mumbai Bench. In view of this order, we adjourn these appeals till 1st October 2018. To be placed under the caption "fresh admission" on 1st October 2018.
(M. S. SONAK, J.) (A. S. OKA, J.)