Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(10) in Chhattisgarh Winery Rules, 2013 (10)No vessel which has been altered in shape, capacity or position shall be taken in use unless it has been regauged and a table prepared as provided in sub-rule (9) above.
