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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(7)(ii) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(ii)if any modification is made in such highway boundary, building line or control line, the day on which the notification is published under sub-section 1 of Section 12 fixing such highway boundary, building line or control line.