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[Cites 0, Cited by 0] [Section 190] [Entire Act]

Union of India - Subsection

Section 190(2) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(2)A list of creditors and partners present at every meeting shall be made and kept as in Form No. 60.Proxies in Relation to Meetings in Winding-Up by Tribunal and to Meetings of Creditors in a Voluntary Winding-Up.