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[Cites 0, Cited by 0] [Section 47A(2)] [Section 47A] [Entire Act]

State of Gujarat - Subsection

Section 47A(2)(b) in The Gujarat Municipalities Act, 1963

(b)providing for terminal benefits such as compensation, pension or gratuity or the like, to persons who elect not to be absorbed in any such service or who elect to retire; and