Supreme Court - Daily Orders
In Re: vs Shri K. Natarajan, State Information ... on 24 August, 2015
Bench: Chief Justice, Kurian Joseph, Amitava Roy
ITEM NO.3 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 2 In REFERENCE NO. 1 OF 2013
(under Section 17(1) of the Right to Information Act, 2005)
IN RE : SHRI K. NATARAJAN, STATE
INFORMATION COMMISSIONER, KERALA
Date :24/08/2015 This application was called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
By Courts Motion
For Shri K Natarajan Mr. Deepak Prakash, Adv.
Mr. Subhash Chandran, K.R., Adv.
Mr. Vishal Somani, Adv.
Mr. Rajeev Dahiya, Adv.
Ms. Nilambari Perumal, Adv.
Ms. Usha Nandini. V,AOR
For State Mr. Ramesh Babu M.R., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.08.24 17:12:09 IST Reason: