Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Supreme Court - Daily Orders

In Re: vs Shri K. Natarajan, State Information ... on 24 August, 2015

Bench: Chief Justice, Kurian Joseph, Amitava Roy

                ITEM NO.3                      COURT NO.1                SECTION IIIA

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS


                I.A. No. 2 In REFERENCE NO. 1 OF 2013
                (under Section 17(1) of the Right to Information Act, 2005)

                IN RE : SHRI K. NATARAJAN, STATE
                INFORMATION COMMISSIONER, KERALA


                Date :24/08/2015       This application was called on
                                          for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE KURIAN JOSEPH
                              HON'BLE MR. JUSTICE AMITAVA ROY

                                            By Courts Motion

                For Shri K Natarajan Mr.       Deepak Prakash, Adv.
                                     Mr.       Subhash Chandran, K.R., Adv.
                                     Mr.       Vishal Somani, Adv.
                                     Mr.       Rajeev Dahiya, Adv.
                                     Ms.       Nilambari Perumal, Adv.
                                     Ms.       Usha Nandini. V,AOR

                For State                   Mr. Ramesh Babu M.R., Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.08.24 17:12:09 IST Reason: