Section 1A in The Tamil Nadu Borstal Schools Rules, 1938
1A. [ [Inserted by C.O.Ms. No. 3073, Home, dated 5-11-1958.]
These Rules shall extend to the whole of the [State of Tamil Nadu] including the Kanyakumari District and Shengottah Taluk of Tirunelveli District).]Medical Examination of Inmates
