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[Cites 0, Cited by 0] [Section 62(7)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(7)(d) in Bihar Factories Rules, 1950

(d)Effective steps shall be taken to prevent leakage of such liquids into basements, sumps or drains and to confine any capacing liquids within safe limits.