Section 10(1)(ii) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

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State of Andhra Pradesh - Subsection

Section 10(1)(ii) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

(ii)In case where the registration is made after the date of commencement of the Registration of Births and Deaths (Amendment) Rules, 1984 from the date of such registration subject to the provision of sub-section (4) of Section 23.

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State of Andhra Pradesh - Subsection

Section 10(1)(ii) in Andhra Pradesh Registration of Births and Deaths Rules, 1999