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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

State of Haryana - Subsection

Section 6F(a) in The Punjab Agricultural Produce Markets Act, 1961

(a)all rules, bye-laws and orders, inforce in the area of the original Committee immediately before the market area of such Committee is split up; shall continue to be in force in the areas comprised in the new Committees until altered, amended or cancelled in accordance with the provisions of this Act.