Section 8 in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963
8. Power to remove difficulties.
- If any difficulty arises in giving effect in Goa, Daman and Diu to the provisions of any Act extended by this Regulation to that Union territory, the Central Government may, by order in the Official Gazette, make such provisions or give such directions as appear to it to be necessary for the removal of the difficulty.
