Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs P Md Ismail on 19 December, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.A.No.985 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
02 19.12.2022AVSS, J & DVR, J It is brought to the notice of this Court by the learned Government Pleader for Social Welfare that in the connected W.A.No.984 of 2022 a Division Bench of this Court granted an interim suspension. A copy of the order dated 23.09.2022 passed in the said Writ Appeal is placed on record.
Having regard to the facts and circumstances, there shall be an interim suspension as prayed for.
Post along with W.A.No.984 of 2022.
______ AVSS, J ______ DVR, J HS/PMK 2