Kerala High Court
Sathiyamma vs Gayathri on 15 July, 2013
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
&
THE HONOURABLE MR. JUSTICE P.D.RAJAN
TUESDAY, THE 16TH DAYOF JUNE 2015/26TH JYAISHTA, 1937
RP.No. 1046 of 2014 IN Mat.Appeal.571/2009
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AGAINST THE JUDGMENT IN Mat.Appeal 571/2009 of HIGH COURT OF KERALA DATED 15.7.2013
REVIEW PETITIONER/APPELLANT IN MAT APPEAL:
SATHIYAMMA, AGED 48 YEARS,
D/O. DAKSHYANI AMMA, MUKESH BHAVANANM
MUTHUKULAM VADAKUM MURI, MUTHUKULAM VILLAGE, HARIPAD
ALAPPUZHA DISTRICT.
BY ADVS.SRI.M.V.THAMBAN
SRI.R.REJI
SMT.THARA THAMBAN
SRI.B.BIPIN
SRI.ARUN BOSE
RESPONDENTS/RESPONDEDNTS IN MAT APPEAL:
1. GAYATHRI, AGED 42 YEARS
W/O. RAJENDRAN, PUTHANPURAYIL, ERICKAVU MURI
KUMARAPURAM, ALAPPUZHA DISTRICT-690 548.
2. RENJITH,, AGED 11 YEARS
S/O. REJENDRAN, REPRESENTED BY GAYATHRI(MOTHER)
PUTHANPURAYIL, ERICKAVU MURI, KUMARUPUARAM
ALAPPUZHA DISTRICT. PIN-690 548.
3. C.P.RAJENDRAN, , AGED 47 YEARS
S/O. RAGHAVAN, KALLIKSSERIL HOUSE, VADAKKUM MURI
MUTHUKULAM VILLAGE, ALAPPUZHA DISTRICT-690 506.
R BY SRI. S.SANAL KUMAR
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 16-06-2015, THE
COURT ON THE SAME DAYPASSED THE FOLLOWING:
ANTONY DOMINIC & P.D.RAJAN, JJ.
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C.M.Appln.3907 OF 2014 in
R.P.No.1046 of 2014
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Dated this the 16th day of June, 2015
ORDER
Antony Dominic, J. C.M.Appln.3907 OF 2014:
This is an application filed to condone the delay of 485 days in filing the review petition. The only reason stated in the affidavit is that despite the advice to file a review, "due to ill health and acute financial stringency I could not pool the requisite amount". There is absolutely nothing to substantiate these vague averments.
In such circumstances, we are unable to accept the above unsubstantiated averments and condone the long and inordinate delay. C.M.Application is rejected.
Review petition will also stand rejected.
Sd/-
ANTONY DOMINIC JUDGE Sd/-
P.D.RAJAN JUDGE jes