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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1)(d) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(d)to inspect or investigate suo motu into the affairs of a venture capital fund, in the interest of the securities market or in the interest of investors.