Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Land Revenue (Special Assessments) Rules, 1958

(2)The Revenue Officer incharge of assessment may divide assessment circle into blocks having regard to the following factors :-
(i)Importance of situation;
(ii)extent of development;
(iii)categories of land; and
(iv)density of population.
Part-B Method of Special Assessment