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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(b) in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

(b)receive applications for admission or readmission to the Fund, and dispose of such applications within ninety days from the date of receipt thereof;