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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(4) in Punjab Market Committees Bye-laws

(4). Clerk. - 1. Receipt;2. Despatch;3. Type;4. Record Keeping;5. Maintenance of stamp register;6. To assist the Head Clerk-cum-Accountant in matters pertaining to general correspondence and accounts;7. Store, Stock and Statitionery;