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[Cites 0, Cited by 0] [Section 47(6)] [Section 47] [Entire Act]

State of Telangana - Subsection

Section 47(6)(b) in Telangana Shops and Establishments Act, 1988

(b)the expression "average wages" means the daily average of wages for the days an employee actually worked during the thirty days immediately preceding the date of termination or cessation of service;