Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 20 November, 2023
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023 & IA 3219/2023
M/S SERVOTECH POWER SYSTEMS LTD ...Petitioner
Through: None
versus
M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
.....Respondent
Through: Mr. Tushar Jain, Mr.
Vaibhav Choudhary,
Mr.Mukesh Kumar, Advs.
Mr.Udyan Tandon and
Mr.Puneet Rathi, Advs. for
R-2
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 20.11.2023 Regular Stenographer is on leave today. No substitute has been provided/available.
IA 17529/2023 ( Application for condonation of delay in filing reply to petition on behalf of Respondent No. 1)
1. It is submitted that the matter is coming up for hearing before the Hon'ble Court for further direction on 09 th January, 2024.
2. Ld. Counsel appearing for the parties including for plaintiff have submitted that they have no objection if the captioned IA is allowed.
3. Heard. For reasons stated in the application & in view of the submissions of the Ld. counsel for the parties, the application stands allowed.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:06:33
4. IA stands disposed off accordingly.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 20, 2023,pg Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:06:33