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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(5) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(5)In case of loss of the identity card, a duplicate Identity card will be issued by the Labour Officer (Social Security Scheme) of the respective district on an application made by the registered manual worker concerned and on payment of Rupees twenty.