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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)unnatural deaths of person subject to the Act or of other persons within the Force premises. At the same time an immediate report shall be sent through the messenger to the officer in charge of the Police Station within whose jurisdiction such unnatural death has taken place;