Section 4(3)(b) in Chennai City Municipal Corporation Act, 1919

[Cites 0, Cited by 2] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(b) in Chennai City Municipal Corporation Act, 1919

(b)[ the standing committees of the council; [* * *] [Substituted by Tamil Nadu Act 22 of 1971.]

(bb)[ the wards committee; and] [Inserted by Act 26 of 1994.]