Madhya Pradesh High Court
Sterlite Technologies Limited vs Bharat Sanchar Nigam Ltd. on 21 October, 2016
AC-7-2014
(STERLITE TECHNOLOGIES LIMITED Vs BHARAT SANCHAR NIGAM LTD.)
21-10-2016
Shri V.Bhide, counsel for the petitioner.
Shri P.K.Mishra, counsel for respondents No.1 and 2.
None for respondent No.3 even in the pass over round. List in the first week of November,2016. Name of Shri J.K.Jain, ASG be reflected in the cause list.
(SUJOY PAUL) JUDGE MKL