Himachal Pradesh High Court
Suneet Kumar vs . State Of H.P. & Others. on 28 September, 2022
Bench: Sabina, Sushil Kukreja
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Suneet Kumar vs. State of H.P. & others.
CWP No.6281 of 2022 28.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6281 of 2022 & CMP No.12637 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 28/09/2022 20:06:25 :::CIS