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[Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(9)(ii) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(ii)The inquiring authority, where it is not itself the punishing authority, shall forward to the punishing authority the records of inquiry which shall include -