Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(5) in West Bengal Municipal (Building) Rules, 2007 (5)Building plans, elevations and sectional elevations shall be drawn to scale of 1 : 100 and 1 : 200 for Plans in case of sites whose area exceeds 2000 square metres.
