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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(7)(vii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)The Children's court, in such cases, may pass any orders as provided in sub-sections (1) and (2) of section 18 of the Act.