Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)Every Assistant Election Officer shall, subject to the control of the Election officer, be competent to perform all or any of the functions of the Election officer:Provided that no Assistant Election Officer shall perform any function of the Election Officer which relate to the scrutiny of nominations unless the Election Officer is unavoidably prevented from performing the said function.