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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(d) in The Oil And Natural Gas Commission Act, 1959

(d)the date by which, and the form in which, the budget shall be submitted in each year under sub-section (1) of section 21 (e) the procedure to be followed for placing the Commission in possession of funds;