Section 6(2) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
(2)A candidate seeking admission on reserved seat shall be required to produce a Certificate of Caste, from which he originates:Provided that the candidate belonging to Socially and Educationally Backward Class shall be required to produce a certificate to the effect of non-inclusion in Creamy Layer in addition to the caste certificate.
