Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(p) in The Maharashtra University of Health Sciences Act, 1998

(p)recommend to the Management Council conferment of autonomous status on University, institutions, departments, affiliated colleges and recognised institutions in accordance with the provisions of Ordinances;