Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 1 in Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018

1. Short title and commencement.

- 1.1 These rules may be called the Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018.
1.2They shall come into force from the date of their publication in the Official Gazette.In sub-rule (2.3), the words Governing Council and Managing Committee shall be replaced with District Mineral Foundation Committee.The following shall be inserted after sub-rule (2.3):(2.3.1) Any impact of mining or mining related activity in Hyderabad District shall be attended to by the District Mineral Foundations of the adjoining districts.