Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15B] [Entire Act]

Union of India - Subsection

Section 15B(m) in The Companies (Indian Accounting Standards) Rules, 2015

(m)changes in contingent liabilities or contingent assets.